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[Cites 0, Cited by 7] [Entire Act]

Union of India - Section

Section 14 in The Motor Transport Workers Act, 1961

14. Hours of work for adolescents employed as motor transport workers.—

No adolescent shall be employed or required to work as a motor transport worker in any motor transport undertaking—
(a)for more than six hours a day including rest interval of half-an-hour;
(b)between the hours of 10 P.M. and 6 A.M.