Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(3)(a) in The Ganjam and Boudh (Village Offices Abolition) Rules, 1970

(a)point out to him boundaries of the lands in respect of which, they are entitled to a settlement under this Chapter; and