(2)For purchase and transaction of Ammonium Nitrate, the following procedures shall be observed, namely -(a)the indent for supply of Ammonium Nitrate in Form R-10 under Part 3 of Schedule II signed by the licence holder or his authorised representative shall be made over to the supplier;(b)the photograph and specimen signature of the licence holder or occupier shall be filed with the supplier of Ammonium Nitrate;(c)the photograph, specimen signature and address of the licence holder's authorised representative duly attested by the licence holder or occupier shall be filed with the supplier of Ammonium Nitrate.
