Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 121(2)] [Section 121] [Entire Act]

Union of India - Subsection

Section 121(2)(d) in The Tripura Land Revenue And Land Reforms Act, 1960

(d)the advantages secured by the under-raiyat in consideration of the improvement made by him.