Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Patna High Court - Orders

Shreedhar Prasad Singh vs The Munghyr-Jamui Central Co-O on 15 July, 2013

Author: Rakesh Kumar

Bench: Rakesh Kumar

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   Civil Writ Jurisdiction Case No.4412 of 2008
                    ======================================================
                    Shreedhar Prasad Singh
                                                                         .... .... Petitioner/s
                                                      Versus
                    The Munghyr-Jamui Central Co-Operative Bank Ltd. & Ors.
                                                                        .... .... Respondent/s
                    ======================================================
                    Appearance :
                    For the Petitioner/s    :


                    For the Respondent/s : Mr. Sanjay Kumar
                    ======================================================
                    CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
                    ORAL ORDER

3      15-07-2013

On the ground of illness of learned counsel for the petitioner, a prayer was made in presence of Sri Sanjay Kumar, learned counsel appearing on behalf of respondent / Munger Jamui Central Co-operative Bank Ltd., for adjourning the case for a week.

As prayed, put up after one week.

(Rakesh Kumar, J) Praful/-