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State of Odisha - Section

Section 7 in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996

7. Agenda of the meeting.

- The agenda shall include such subjects as are assigned to the Parishad under the Act :Provided that if the State Government refers any particular matter to the Parishad for their decision, such matter shall be included in the agenda for discussion in the meeting.