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Bombay High Court

The Ex. Engineer Krishna Valley Dev. Co. ... vs Manmath Sadashiv Ghadage Thr Poa Holer ... on 22 February, 2021

Author: R.G. Avachat

Bench: R.G. Avachat

                                                                     17-CA.808-2021.odt


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                       CIVIL APPLICATION NO.808 OF 2021
                              IN FAST/23510/2020
                                     WITH
                        CA/810/2021 IN FAST/23130/2020
                                     WITH
                       CA/811/2021 IN FAST/23130/2020
                                     WITH
                       CA/809/2021 IN FAST/23510/2020

     THE EXECUTIVE ENGINEER KRISHNA VALLEY DEVELOPMENT
           CORPORATION, OMERGA DIVISION AND ORS
                           VERSUS
                MANMATH SADASHIV GHADAGE,
        THROUGH P.O.A. HOLDER SHAMGIR SHANKARGIR BAWA

                             ----
Mr.R.A.Tambe, Advocate for applicants
                             ----

                                     CORAM : R.G. AVACHAT, J.

DATE : FEBRUARY 22, 2021 PER COURT :-

Time is extended by two weeks for removing office objections. Returnable date is extended by four weeks. Stand over to 22.03.2021.

2. Interim relief, if any, to continue till then.

[R.G. AVACHAT, J.] KBP ::: Uploaded on - 23/02/2021 ::: Downloaded on - 23/02/2021 22:57:13 :::