Bombay High Court
The Ex. Engineer Krishna Valley Dev. Co. ... vs Manmath Sadashiv Ghadage Thr Poa Holer ... on 22 February, 2021
Author: R.G. Avachat
Bench: R.G. Avachat
17-CA.808-2021.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CIVIL APPLICATION NO.808 OF 2021
IN FAST/23510/2020
WITH
CA/810/2021 IN FAST/23130/2020
WITH
CA/811/2021 IN FAST/23130/2020
WITH
CA/809/2021 IN FAST/23510/2020
THE EXECUTIVE ENGINEER KRISHNA VALLEY DEVELOPMENT
CORPORATION, OMERGA DIVISION AND ORS
VERSUS
MANMATH SADASHIV GHADAGE,
THROUGH P.O.A. HOLDER SHAMGIR SHANKARGIR BAWA
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Mr.R.A.Tambe, Advocate for applicants
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CORAM : R.G. AVACHAT, J.
DATE : FEBRUARY 22, 2021 PER COURT :-
Time is extended by two weeks for removing office objections. Returnable date is extended by four weeks. Stand over to 22.03.2021.
2. Interim relief, if any, to continue till then.
[R.G. AVACHAT, J.] KBP ::: Uploaded on - 23/02/2021 ::: Downloaded on - 23/02/2021 22:57:13 :::