Bombay High Court
Smarte Solutions Pvt. Ltd vs Union Of India Through The Joint ... on 16 February, 2021
Author: Milind N. Jadhav
Bench: Ujjal Bhuyan, Milind N. Jadhav
15. civil wp 503-21.doc
R.M. AMBERKAR
(Private Secretary)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 503 OF 2021
Smarte Solutions Pvt Ltd .. Petitioner
Versus
Union of India & Ors. .. Respondents
...................
None present for the Petitioner
Ms. S.V. Bharucha a/w Ms. Priyanka Chavan for the Respondents
...................
CORAM : UJJAL BHUYAN &
MILIND N. JADHAV, JJ.
DATE : FEBRUARY 16, 2021. P.C.:
None appears for the petitioner on call. However, Ms. Bharucha, learned counsel submits that she appears on behalf of all the respondents and prays for time to file reply affidavit.
2. On her request, stand over to 25th March, 2021.
[ MILIND N. JADHAV, J. ] [ UJJAL BHUYAN, J. ]
Digitally signed
by Ravindra M.
Ravindra Amberkar
M. Date:
2021.02.17
Amberkar 11:18:04
+0530
1 of 1