Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] State of Maharashtra - Subsection Section 94(2) in Maharashtra Factories Rules, 1963 (2)The Central Railway Locomotive Workshop, Parel, shall be exempted from the provisions of subsection (1) of section 58.Muster-roll prescribed under sub-section (5) of Section 59
