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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Uttar Pradesh - Subsection

Section 58(b) in U.P. Revenue Code (Amendment) Act, 2016

(b)in Hindi version, in sub-section (2), for the words ^^fucZU/ku vkSj 'krksZ the words fucU/ku vkSj 'krksZ and for the word ^^tSlk the word tSlh shall be substituted;