Section 13 in Tamil Nadu Essential Articles Control and Requisitioning Act, 1949
13. Abetment and assistance of contraventions.
- Any person who attempts to contravene or abets or attempts to abets or does any act preparatory to a contravention of an order made under this Act or continued under section 9 shall be deemed to have contravened the order; and any person who knowing or having reasonable cause to believe that any other person is contravening any order made under this Act or continued under section 9, gives that other person any assistance with intent thereby to prevent, hinder or otherwise interfere with his arrest, trial or punishment for the said contravention, shall also be deemed to have contravened the order.
