34A. [ Power to declare forests no longer protected. [Inserted by Section 6 of M.P. Act No. 9 of 1965.]
(1)The State Government may, by notification, direct that from a date fixed in that behalf by such notification, any forest or portion thereof protected under this Act, shall cease to be a protected forest.(2)From the date so fixed, such forest or portion thereof shall cease to be protected but the rights, if any, which have been extinguished therein shall not revive in consequence of such cessation.]
