Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 24 in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019 24. It will be the responsibility of Fair Price Shop Holder to renew the authorization well within time.
