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State of Uttar Pradesh - Section

Section 25 in The U.P. Forest (Timber-Transit on Yamuna, Tons and Pabar Rivers) Rules, 1963

25. Patrolling fees.

- If a special patrol is maintained at Government expense to prevent theft of timber in river transit patrolling fee not exceeding the following may be charged from the owners of the timber :Two naye paise per c. ft. for deodar timber;One naya paisa per c. ft. for Chir, Kail, Fir, etc.In addition to this the owners of the timber will have to provide equal number of Chaukidars at their own cost as provided by Government.