Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 41 in The Gujarat Backward Classes Development Corporation Act, 1985 41. Machhi (Hindu), Kharwa, Khalas, Dhimar, Dhivar, Bitna, Tandel, Mangela, Khalasi,Sarang, Kahar.
