Supreme Court - Daily Orders
Chotumal Bahirmal Sindho (D) By Lrs. vs Baburao Vinayak Mohadkar(D) By ... on 28 February, 2014
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ITEM NO.41 COURT NO.2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).15196-15197/2009
(From the judgement and order dated 06/03/2009 in WP No.440/1994,WP
No.3271/1994 of The HIGH COURT OF BOMBAY)
CHOTUMAL BAHIRMAL SINDHO (D) BY LRS. Petitioner(s)
VERSUS
BABURAO VINAYAK MOHADKAR(D) BY LRS.&ORS. Respondent(s)
(With appln(s) for permission to place addl. documents on record,
permission to replace defective pages and with and prayer for interim
relief and office report )
Date: 28/02/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE R.M. LODHA
HON’BLE MR. JUSTICE DIPAK MISRA
For Petitioner(s) Mr. A.S. Bhasme,Adv.
Mr. Pankaj Kr. Mishra, Adv.
For Respondent(s) Mr. Sudhanshu S.Choudhari,Adv.
UPON hearing counsel the Court made the following
O R D E R
Mukund Baburao Mohadkar -respondent No. 1d in SLP (C) No. 15196 of 2009 is reported to be dead.
Let application for substitution be placed before the Chamber Judge.
The matter be listed for consideration after the order is passed on the substitution application.
|(Pardeep Kumar) | |(Renu Diwan) | |AR-cum-PS | |Court Master |