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State of Assam - Section

Section 1 in Assam Women (Reservation of Vacancies in Services and Posts) Act, 2005

1. Short title, extent and commencement.

(1)This Act may be called The Assam Women (Reservation of Vacancies in Services and Posts) Act, 2005.
(2)It extends to the whole of Assam.
(3)It shall come into force at once.