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Bombay High Court

Anuradha Prakash Kapur Wife Of Prakash ... vs Bawa Randhir Singh Bhalla And 24 0Rs on 25 January, 2019

Author: R.D. Dhanuka

Bench: R.D. Dhanuka

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

      NOTICE OF MOTION (SUITS) NO. 2586 OF 2008
                         In
                 SUITS 1451 OF 2008

 Anuradha Prakash Kapur Wife Of Prakash Kapur ....Petitioner
 And Anr.
            V/S
 Bawa Randhir Singh Bhalla And 24 0rs.       ....Respondent

WITH NOTICE OF MOTION (SUITS) NO. 3207 OF 2008 In SUITS 1451 OF 2008 Anuradha Parkash Kapur Wife Of Prakash Kapur ....Petitioner And Anr V/S Bawa Randhir Singh Bhalla And 24 Ors ....Respondent Ms. Janki Gadre i/b M/s Nankani And Associates. For Plaintiff/applicant T.N. Subramaniam Sr. Adv a/w Ms. Rajani Iyer Sr. Adv a/w paresh shah i/b Shah & Snghavi for Def. no. 1(a), to 1(c), 2 to 4 6, 10 to 16 ,17 Gautam Mehta i/b Manish Kapadia for Def. no 18 to 23 CORAM : R.D. DHANUKA, J DATE : 25th January, 2019 Page 1/2 ::: Uploaded on - 25/01/2019 ::: Downloaded on - 26/01/2019 04:18:53 ::: P.C. :

Mentioned out of turn, By consent Stand Over to 11/02/2019 a/w CHS/1159/2017 ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 25/01/2019 ::: Downloaded on - 26/01/2019 04:18:53 :::