Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] Bengal Presidency - Subsection Section 84(i) in Bengal Public Demands Recovery Act, 1913 (i)misdescription in the name of the certificate-holder in the certificate, or
