Bombay High Court
Holista Tranzworld Private Limited And ... vs Iifl Wealth Finance Ltd on 22 October, 2018
Author: S.J. Kathawalla
Bench: S.J. Kathawalla
ssp 608 carbpl 1165 of 2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
ARBITRATION PETITION (L) NO.1165 OF 2018
Holista Tranzworld Pvt. Ltd. & Anr. ... Petitioners
versus
IIFL Wealth Finance Ltd. ... Respondent
Dr. B.B.Saraf I/by Ms. Kalyani Tulankar, for Petitioners.
Mr. iyush Raheja, for Respondent.
CORAM: S.J. KATHAWALLA, J.
DATE: 22nd OCTOBER, 2018 P.C.:
1. At the request of the learned Advocate for the Respondent, stand over to 26th October, 2018.
2. Earlier order to continue.
( S.J.KATHAWALLA, J. ) 1/1 ::: Uploaded on - 23/10/2018 ::: Downloaded on - 27/10/2018 00:17:52 :::