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Bombay High Court

Holista Tranzworld Private Limited And ... vs Iifl Wealth Finance Ltd on 22 October, 2018

Author: S.J. Kathawalla

Bench: S.J. Kathawalla

ssp                                                             608 carbpl 1165 of 2018.doc

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                       IN ITS COMMERCIAL DIVISION
                  ARBITRATION PETITION (L) NO.1165 OF 2018

Holista Tranzworld Pvt. Ltd. & Anr.         ...    Petitioners
       versus
IIFL Wealth Finance Ltd.                    ...    Respondent

Dr. B.B.Saraf I/by Ms. Kalyani Tulankar, for Petitioners.
Mr. iyush Raheja, for Respondent.

                                   CORAM: S.J. KATHAWALLA, J.

DATE: 22nd OCTOBER, 2018 P.C.:

1. At the request of the learned Advocate for the Respondent, stand over to 26th October, 2018.
2. Earlier order to continue.

( S.J.KATHAWALLA, J. ) 1/1 ::: Uploaded on - 23/10/2018 ::: Downloaded on - 27/10/2018 00:17:52 :::