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State of Uttar Pradesh - Section

Section 22 in U.P. Minor Irrigation Department Survey Service Rules, 1993

22. Scale of pay.

(1)The scale of pay admissible to persons appointed to the Service shall be such as may be determined by the Government from time to time.
(2)The scale of pay at the time of the commencement of these rules are given below:
Sl. No. Name of post Scale of pay
1. Amin 950-20-1,150-E.B.-25-1,500
2. Patrol 825-15-900-E.B.-20-1,200