Punjab-Haryana High Court
Municipal Council Ferozepur Th ... vs Presiding Officer Industrial Tribunal ... on 23 August, 2017
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.19410 of 2014
Date of decision:23.08.2017
Municipal Council Ferozepur
.......Petitioner(s)
Versus
The Presiding Officer, Industrial Tribunal, Bathinda and others
......Respondent(s)
CORAM: HON'BLE MR. JUSTICE RAJIV NARAIN RAINA
Present: Mr. Mukesh Berry, Advocate
for the petitioner(s).
Mr. P.K. Bansal, Advocate
for respondent No. 2.
Mr. Vijay Kumar Kansal, Advocate
for respondents No. 3 and 4.
*****
RAJIV NARAIN RAINA,J.
For order see CWP No. 4088 of 2015 titled 'Municipal Corporation, Patiala through its Commissioner Vs. Presiding Officer, Labour Court, Patiala'.
23.08.2017 [RAJIV NARAIN RAINA]
joyti rani JUDGE
Whether speaking/reasoned:- Yes
Whether reportable:- No
1 of 1
::: Downloaded on - 01-09-2017 03:58:59 :::