Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 18 in Rajasthan Electricity Regulatory Commission (Service) Regulations, 2005 18. All persons appointed by direct recruitment to the posts mentioned in the Appendix 'A' shall be placed on probation for one year.
