Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 16 in Andhra Pradesh Societies Registration Act, 2001 16. Supply of copies of Bye-laws: - Every Society shall, deliver a copy of its Bye-laws, to each member of the society at the time of admission.
