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State of Rajasthan - Section

Section 86 in The Nathdwara Temple Rules, 1973

86. Oath of office by members of the Board.

- A person appointed BY THE State Government to be a member of the Board under subsection (4) of Section 5. shall before entering upon his office subscribe a declaration set out below:-".............son of.....resident of......solemnly declare that I belong to the Pushti Margiya Vallabhi Sampraday having been initiated by Shri Vallabha Acharaya Shri son of resident of. and that 1 will bear true faith and devotion to the Sampraday and will truly and faithfully and to the bet of my ability, knowledge and judgment perform the duties of my office as member of the Nathdwara Temple Board."Signed by...............................in the presence of President,Nathdwara Temple Board.