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State of Maharashtra - Section

Section 1 in Maharashtra Land Requisition Act, 1948

1. Short title.

- This Act may be called [the Maharashtra Land Requisition Act] [This Short title was substituted for the Short title 'the Bombay Land Requisition Act, 1948' by Maharashtra 24 of 2012, Schedule. entry no. 32 (w.r.e.f. 1.5.1960)].