Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of West Bengal - Subsection

Section 47(2)(a) in The Calcutta Improvement Act, 1911

(a)a description of, and full particulars relating to, the scheme, and complete plans and estimates of the cost of executing the scheme;