Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Rajasthan - Subsection Section 74(3) in The Nathdwara Temple Rules, 1973 (3)Recovery from pay of the whole or part, of any pecuniary loss caused to the temple by negligence or breach of law, Rule or order:
