Section 34 in Andhra Pradesh Gram Panchayat Land Development (Layout and Building) Rules, 2002
34. Inspecting Authority.
- Under clause (5) of sub-section (5) of Section 44 of the Andhra Pradesh Panchayat Raj Act 1994, an officer of the Director of Town and Country Planning not below the rank of Assistant Director of Town and Country Planning is hereby designated as inspecting authority/Enquiry Officer on the matters concerned with the Land Development (Layouts and Buildings).
