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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Meghalaya - Subsection

Section 62(1)(e) in Meghalaya Municipal Act, 1973

(e)all public lamps, lamp-posts and apparatus connected therewith or appertaining thereto and all public gates, markets, slaughter houses and public buildings of every description which have been constructed or are maintained out of the municipal fund;