Madhya Pradesh High Court
Dr. Richa Gupta vs The Union Of India on 13 March, 2026
1 WP-9667-2021 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 9667 of 2021 (DR. RICHA GUPTA Vs THE UNION OF INDIA AND OTHERS ) Dated : 13-03-2026 Let the case be taken up alongwith Writ Petition No.9667/2021.
(ASHISH SHROTI) JUDGE rahul Signature Not Verified Signed by: RAHUL SINGH PARIHAR Signing time: 14-Mar-26 2:43:21 PM