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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1) in Tamil Nadu Non-Resident Tamil's Welfare Act, 2011

(1)There shall be a Fund constituted in the name and style as Tamil Nadu Non-Resident Tamil's Welfare Fund under the scheme and all monies received from the sources as specified in sub-section (3) shall be credited to such Fund.