Section 4(1)(a) in The Meghalaya Fiscal Responsibility and Budget Management Act, 2006

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Meghalaya - Subsection

Section 4(1)(a) in The Meghalaya Fiscal Responsibility and Budget Management Act, 2006

(a)[ Maintain revenue surplus at least at the same level as determined by the Twelfth Finance Commission for the base year 2003-2004.] [Substituted by Act 2 of 2007 (w.e.f. 1.11.2006).]

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State of Meghalaya - Subsection

Section 4(1)(a) in The Meghalaya Fiscal Responsibility and Budget Management Act, 2006