Delhi High Court - Orders
Amazon.Com Nv Investment Holdings Llc vs Future Retail Limited & Ors on 27 May, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~7&8.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS)(COMM) No.7/2021 & C.Ms.No.1301-02 & 1305 of 2021
AMAZON.COM NV INVESTMENT
HOLDINGS LLC ..... Appellant
Through: Mr.Rajiv Nayar, Sr.Advocate with
Mr.Anand S.Pathak, Mr.Shashank Gautam,
Ms.Sreemoyee Deb, Mr.Mohit Singh, Mr.Harshad
Pathak, Ms.Promit Chaterjee, Mr.Shivam Pandey,
Ms.Kanika Singhal, Ms.Samridhi Hota, Ms.Saloni
Agarwal, Ms.Didon Misri, Mr.Vijayendra Pratap
Singh, Mr.Rachit Bahl, Ms.Roopali Singh,
Mr.Abhijnan Jha, Mr.Priyank Ladoia, Mr.Tanmay
Sharma, Mr.Arnab Ray, Mr.Vedant Kapur,
Mr.Shaurya Mittal, Mr.Abhisar Vidyarthi,
Advocates
Versus
FUTURE RETAIL LIMITED & ORS ..... Respondents
Through: Mr.Darius Khambata and Mr.Sandeep
Sethi, Senior Advocates with Mr.Ameet Naik,
Mr.Raghav Shankar, Mr.Aditya Mehta, Mr.Tushar
Hathiramani, Mr.Abhishek Kale, Ms.Madhu
Gadodia, Mr.Harshvardhan Jha, Ms.Yugandhara
Pawar Jha, Advocates for R-1.
Mr.Mahesh Agarwal, Mr.Rishi Agarwala,
Mr.Karan Luthra, Mr.Pranjit Bhattacharya and
Mr.Ankit Banati, Advocates for R-2 to 13.
Mr.K.R.Sasiprabhu, Adv. for R-14 and 15.
+ FAO(OS) (COMM) 21/2021 & C.M.No.4124/2021(stay)
FUTURE RETAIL LTD. ..... Appellant
Through: Mr.Darius Khambata and Mr.Sandeep
Sethi, Senior Advocates with Mr.Ameet Naik,
Mr.Raghav Shankar, Mr.Aditya Mehta, Mr.Tushar
Hathiramani, Mr.Abhishek Kale, Ms.Madhu
Signature Not Verified
Digitally Signed By:AMIT
NARAYAN BHARTHUAR
Signing Date:29.05.2021
14:48:23
Gadodia, Mr.Harshvardhan Jha, Ms.Yugandhara
Pawar Jha, Advocates
Versus
AMAZON.COM NV INVESTMENT
HOLDINGS LLC & ORS. ..... Respondents
Through: Mr.Rajiv Nayar, Sr.Advocate with
Mr.Anand S.Pathak, Mr.Shashank Gautam,
Ms.Sreemoyee Deb, Mr.Mohit Singh, Mr.Harshad
Pathak, Ms.Promit Chaterjee, Mr.Shivam Pandey,
Ms.Kanika Singhal, Ms.Samridhi Hota, Ms.Saloni
Agarwal, Ms.Didon Misri, Mr.Vijayendra Pratap
Singh, Mr.Rachit Bahl, Ms.Roopali Singh,
Mr.Abhijnan Jha, Mr.Priyank Ladoia, Mr.Tanmay
Sharma, Mr.Arnab Ray, Mr.Vedant Kapur,
Mr.Shaurya Mittal, Mr.Abhisar Vidyarthi,
Advocates for R-1(Amazon)
Mr.Mahesh Agarwal, Mr.Rishi Agarwala,
Mr.Karan Luthra, Mr.Pranjit Bhattacharya and
Mr.Ankit Banati, Advocates for R-2, 3, 12 and 14.
Mr.Nakul Mohta and Mr.Devang Kumar,
Advocates for R-4 to 11 and 13
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 27.05.2021 Proceedings have been conducted through video conferencing. List on 4th August, 2021.
CHIEF JUSTICE JYOTI SINGH, J MAY 27, 2021/„anb‟ Signature Not Verified Digitally Signed By:AMIT NARAYAN BHARTHUAR Signing Date:29.05.2021 14:48:23