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State of Haryana - Section

Section 11 in The Haryana Mechanical Vehicles (Bridge Tolls) Rules, 1975

11. Repeal and savings.

- The Punjab Mechanical Vehicles (Bridge Tolls) Rules, 1960, in their application to the State of Haryana, are hereby repealed :Provided that any order made or action taken under the rules so repealed shall be deemed to have been made or taken under the corresponding provisions of these rules.
Form A Form A Form A Form A
(See rules 5 and 6) (See rules 5 and 6) (See rules 5 and 6) (See rules 5 and 6)
R. No. ____ R. No. ____ R. No. ____ R. No. _____
Name of bridge Name of bridge Name of bridge Name of bridge
Receipt for payment of toll Receipt for payment of toll Receipt for payment of toll Receipt for payment of toll
1. Description of mechanical vehicles with registration number- 1. Description of mechanical vehicles with registration number- 1. Description of mechanical vehicles with registration number- 1. Description of mechanical vehicles with registration number-
2. Whether laden, or unladen or with or without passengers 2. Whether laden, or unladen or with or without passengers 2. Whether laden, or unladen or with or without passengers 2. Whether laden, or unladen or with or without passengers
3. Time and date of outward journey - 3. Time and date of outward journey - 3. Time and date of outward journey - 3. Time and date of outward journey -
4. Name of driver and/or owner - 4. Name of driver and/or owner - 4. Name of driver and/or owner - 4. Name of driver and/or owner -
5. Amount of toll paid - 5. Amount of toll paid - 5. Amount of toll paid - 5. Amount of toll paid -
6. Date and time of return Journey 6. Date and time of return Journey 6. Date and time of return Journey Date and time of return Journey
Signatures of Toll Inspector Signatures of Toll Inspector Signatures of Toll Inspector Signatures of Toll Inspector
To be filled in case of return journey. To be filled in case of return journey. To be filled in case of return journey. To be filled in case of return journey.
Form B[See rule 7(2)]Cash Register
S.No. Date Vehicle No. Name of person paying the toll Number of receipt by which toll paid Amount of toll paid Progressive figures of toll paid Signatures of Toll Inspector Signatures of successor Toll Inspector Signatures of Sectional Office-in-charge Remarks
1 2 3 4 5 6 7 8 9 10 11
                     
Form C(See rule 10)Know All Men By These Presents That we (1) Shri _________, son of Shri ______, caste ______ resident of ______ and (2) Shri ______, son of _____ resident of ______ (hereinafter called the sureties), bind ourselves severally to pay the Governor of Haryana (hereinafter called the Government) the sum of rupees one thousand each.Signed by the above bounden sureties on the _______ day of ___________