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Rakshpal Bahadur Pharmacy Institute vs Dr. A.P.J. Abdul Kalam Technical ... on 3 October, 2023

Author: Aravind Kumar

Bench: Aravind Kumar

     ITEM NO.1704                                COURT NO.8                  SECTION X

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                             Writ Petition(s)(Civil)    No(s).   1430/2020

     RAKSHPAL BAHADUR PHARMACY INSTITUTE                                 Petitioner(s)

                                                      VERSUS

     DR. A.P.J. ABDUL KALAM TECHNICAL UNIVERSITY & ANR. Respondent(s)

     (ONLY OFFICE REPORT ON DEFAULT IS LISTED IN W.P. (C) NO.484 OF 2021
     AGAINST THIS MATTER
      IA No. 131631/2020 - EX-PARTE STAY)

     WITH
     W.P.(C) No. 484/2021 (X)
     (OFFICE REPORT ON DEFAULT)

     Date : 03-10-2023 This matter was called on for hearing today.

     CORAM :                         HON'BLE MR. JUSTICE ARAVIND KUMAR
                                               [IN CHAMBER]

     For Petitioner(s)
                                        Mr. Ajit Sharma, AOR

     For Respondent(s)
                                        Mr. Mritunjay Kumar Sinha, AOR
                                        Mr. Sanjay Kumar Tyagi, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

In W.P. (C) No(s). 484 of 2021 Two weeks’ time is granted to file amended petition subject to deposit of cost of Rs. 2,000/- to Supreme Court Advocates-on-Record Association Welfare Fund (SCAORAWF) (Account No. 02070110092378 and IFSC Code – UCBA0000207) and filing proof of the same within two weeks from today.

Digitally signed by Anita Malhotra Date: 2023.10.04

List after two weeks.

Reason:

      (POOJA SHARMA)                                                  (VEENA RANI NAGPAL)
     COURT MASTER (SH)                                                 COURT MASTER (NSH)