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[Cites 0, Cited by 5] [Article 65] [Constitution]

Constitution Subarticle

Article 65(3) in Constitution of India

(3)The Vice-President shall, during, and in respect of, the period while he is so acting as, or discharging the functions of, President, have all the powers and immunities of the President and be entitled to such emoluments, allowances and privileges as may be determined by Parliament by law and, until provision in that behalf is so made, such emoluments, allowances and privileges as are specified in the Second Schedule.