Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Jammu-Kashmir - Subsection Section 51(c) in The Jammu and Kashmir, Registration of Tourist Trade Act, 1978 (c)any penalty, forfeiture or punishment incurred in respect of any offence committed against any provision of the Act so repealed ; or
