Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(4) in The Rajasthan Agricultural Produce Markets Rules, 1963

(4)The audit memorandum may be inspected by the members of the Market Committee, traders, licence holders or the public free of charge in the office of the [Secretary of the Board] [Substituted by Notification No. F. 10(19)/Agriculture/Group II/74, dated 4.7.1975-Rajasthan Gazette, Part IV-C, dated 10.7.1975, dated 4.7.1975.] or at any other place specified by the [Secretary of the Board] [Substituted by Notification No. F. 10(19)/Agriculture/Group II/74, dated 4.7.1975-Rajasthan Gazette, Part IV-C, dated 10.7.1975, dated 4.7.1975.] and certified copy thereof may be obtained by any person from the said office on payment of a fee of Rs.0.25 paise per folio.[Part IV-A] [Inserted by Notification No. F. 10(4)/Agriculture/Group II/73, dated 27.11.1975-Rajasthan Gazette, Extraordinary, Part IV-C, dated 28.11.1975, p. 571, dated 27.11.1975.] State Agricultural Marketing Board