Himachal Pradesh High Court
Bishnu Kumar Aggarwal vs . State Of H.P & Ors. on 1 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
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Bishnu Kumar Aggarwal vs. State of H.P & Ors.
CWP No.3064/2019A 1.6.2022 Present: Mr. Ajay Sharma, Sr. Advocate with Mr. Ajay Thakur, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General, Mr. Rajinder Dogra, Sr. Addl. AG, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. AGs, Mr. Yudhbir Singh Thakur, Dy. Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents-State.
Mr. Amit Singh Chandel, Advocate, for respondent No.3.
Learned counsel for the petitioner prays for and is granted four weeks' time to obtain instructions. List on 13th July, 2022.
( Tarlok Singh Chauhan) Judge ( Chander Bhusan Barowalia ) Judge 1st June 2022 (CS) ::: Downloaded on - 01/06/2022 20:07:46 :::CIS