Allahabad High Court
Smt. Nirmala Devi W/O Amarnath vs Special Judge (S.C. & S.T. Act) Gonda & ... on 9 July, 2010
Author: Raiiv Sharma
Bench: Raiiv Sharma
Court No. - 24 Case :- MISC. SINGLE No. -- 3863 of 2010 Petitioner :- Smt. Nirmala Devi W/O Amarnath Respondent :- Special Judge (S.C. & S.T. Act) Gonda & Ors. Petitioner Counsel :- Vivek Kumar Pandey Respondent Counsel :- C.S.C. Hon'ble Raiiv Sharma.J.
Issue notice to the private respondents returnable at an early date. List immediately after service of notice. Order Date :- 9.7.2010 lakshman