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Allahabad High Court

Smt. Nirmala Devi W/O Amarnath vs Special Judge (S.C. & S.T. Act) Gonda & ... on 9 July, 2010

Author: Raiiv Sharma

Bench: Raiiv Sharma

Court No. - 24

Case :- MISC. SINGLE No. -- 3863 of 2010

Petitioner :- Smt. Nirmala Devi W/O Amarnath

Respondent :- Special Judge (S.C. & S.T. Act) Gonda & Ors.
Petitioner Counsel :- Vivek Kumar Pandey

Respondent Counsel :- C.S.C.

Hon'ble Raiiv Sharma.J.

Issue notice to the private respondents returnable at an early date. List immediately after service of notice. Order Date :- 9.7.2010 lakshman