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[Cites 0, Cited by 0] [Section 9(5)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(5)(a) in The Bihar Mica Rules, 1948

(a)that the licensee shall not sell mica other than manufactured mica to any person resident or carrying on business in a controlled area unless such person possesses a dealer's licence;