Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Entire Act]

State of Jharkhand - Section

Section 40 in Jharkhand Panchayat Raj Act, 2001

40.

(A)Reservation of Post of Pramukh and Up-Pramukh (In general area). -