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Union of India - Section

Section 139 in The Navy (Pay And Allowances) Regulations, 1966

139. Admissibility during transit.

- If a sailor in receipt of compensatory allowance at a station is transferred to another station where a similar allowance is admissible the allowance shall be admissible to him during the transit period provided that if the rates differ in the two stations the lower rate only shall be admissible.