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State of Andhra Pradesh - Section

Section 14 in Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999

14. Act to override other laws.

- Save as otherwise provided in this Act, the provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being In-force or any custom or usage or any instrument having affect by virtue of any such law.