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State of Madhya Pradesh - Section

Section 15 in The M.P. Local Authorities (Electoral Offences) Act, 1964

15. Repeal.

- The Madhya Pradesh Local Authorities (Electoral Offences) Act, 1952 (XI of 1952); and the Madhya Pradesh Local Authorities (Electoral Offences) Extension to Bhopal Region Act, 1959 (24 of 1959) are hereby repealed.