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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(m) in The National Institutes of Technology, Science Education and Research, 2007

(m)"Society" means any if the societies registered under the Societies Registration Act, 1860 (21 of 1860) and mentioned in column (2) of [the First Schedule, the Second Schedule and the Third Schedule] [Substituted for the words "the First Schedule and the Second Schedule" by Act No. 9 of 2014];