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State of Assam - Section

Section 261 in Assam Excise Rules, 1945

261. Fees for a Bhang licence for medicinal purposes.

- The fee for a licence for the possession of duty paid Bhang for the manufacture of bona fide medicinal preparations the therefrom and for the possession and sale of bona fide medicinal preparations of bhang to his own patient for bona fide medicinal purposes by a medical practitioner, chemist, druggist, Kaviraj or Hakim shall be Rs. 3 per annum, payable in advance.