Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 17(2) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(2)All contracts shall be signed and all documents and records shall be authenticated by the Registrar on behalf of the University.