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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(25) in Alagappa University Act, 1985

(25)to accept, on behalf of' the University, endowments, bequests, donations, grants and transfer of any movable and immovable properties made to it:Provided that all such endowments, bequests, donations, grants and transfers shall be reported to the Senate at its next meeting;